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1.
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No. 317/Rules/DHC, dated: 14.07.2011
(Notification) {Re: Amendments in Part C of Chapter 24 of Volume III of Delhi
High Court Rules & Orders pertaining to fees payable to Amicus Curie
Advocates}
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2.
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No. 316/Rules/DHC, dated: 14.07.2011
(Notification) {Re: Amendments in Part E of Chapter 4 of Volume V of Delhi
High Court Rules & Orders pertaining to fees payable to Amicus Curie
Advocates}
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3.
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No. 449/Rules/DHC, dated: 22.09.2011
(Notification) {Re: Inviting objections/suggestions with regard to proposed
new Order XX-B in the First Schedule of the CPC}
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4.
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No. 315/Rules/DHC, dated: 07.07.2011
(Notification) {Re: Introducing "Delhi Higher Judicial Service (Leave)
Rules, 2010"}
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5.
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No.
F.1(136)/Regn.Br./HQ/Div.Com./2011, dated: 07.07.2011 (Notification) {Re:
Bringing into force "The Court-Fees (Delhi Amendment) Act, 2010 (Delhi
Act 01 of 2011)" w.e.f. 07.07.2011}
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6.
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No. 147/Rules/DHC, dated: 22.03.2011
(Notification) {Re: Preparation of Records}
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7.
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No. 127/Rules/DHC, dated: 14.03.2011
(Notification) {Re: Amendment in Part-A of Chapter 8 of the High Court Rules
& Orders, Volume-III}
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8.
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No. 14(22)/LA-2008/WAW/17, dated:
11.02.2011 (Notification) {Re: "The Court-Fees (Delhi Amendment) Act,
2010 (Delhi Act 01 of 2011)" }
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9.
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No. 70/Rules/DHC, dated: 09.02.2011
(Notification) {Re: Introducing "Delhi Courts Service of Processes by
Courier, Fax and Electronic Mail Service (Civil Proceedings) Rules,
2010"}
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10.
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No. F.6/74/2010-Judl., dated:
25.01.2011 (Notification) {Re: Family Courts Rules}
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11.
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No. 537/Rules/DHC, dated: 22.12.2010
(Notification) {Re: Filing of documents}
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12.
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No. 451/Rules/DHC dated 25.11.2010
(Notification) {Re: Public Interest Litigation Rules, 2010}
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13.
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No. 370/Rules/DHC dated 01.10.2010
(Notification) {Re: Destruction of Records}
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14.
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No. 294/Rules/DHC dated 26.08.2010
(Amendments in Part E (B-Records) and Part F(b) of Chapter 16 of High Court
Rules & Orders, Volume IV)
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15.
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Delhi Judicial Service Rules, 1970 as
amended upto 04.01.2010
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16.
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Delhi Higher Judicial Service Rules,
1970 as amended upto 12.11.2010
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17.
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No. 346/Rules/DHC dated 23.09.2010
(Amendments in Rules 1 & 2 of Chapter 1(A) of High Court Rules &
Orders, Vol. I AND Rules 1 & 2 of Chapter 1(A) & Rule 9 of Chapter
1(E) of High Court Rules & Orders, Vol. III)
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18.
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No. 29/Rules/DHC dated 09.09.2010
(Practice Direction) {Re: Service through e-mail}
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19.
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No. 28/Rules/DHC dated 09.09.2010
(Circular) {Re: Providing e-mail}
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20.
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No. 26/Rules/DHC dated 30.08.2010
(Practice Direction) {Re: Arbitration & Conciliation Act, 1996}
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21.
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No. 25/Rules/DHC dated 30.08.2010
(Circular) {Re: Directions}
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22.
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No.264/Rules/DHC dated 02.08.2010
(Notification) {Re: Destruction of Records Act}
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23.
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No. 253/Rules/DHC dated 23.07.2010
(Notification) {Re: Arbitration & Conciliation Act}
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24.
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No. 178/Rules/DHC dated 13.05.2010 (Notification)
{Re: Amendments in RTI Rules}
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25.
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No. 99/Rules/DHC dated
15.03.2010(Notification) {Re: Delhi Rent Control Act}
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26.
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No. 144/Rules/DHC dated
19.04.2010(Notification) {Re: Company Secretaries Act}
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27.
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No. 22/Rules/DHC dated
22.01.2010(Notification) {Re: Company Secretaries Act}
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28.
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No. 21/Rules/DHC dated
18.05.2010(Practice Direction) {Re: Subordinate Courts}
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29.
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No. 20/Rules/DHC dated
07.04.2010(Practice Direction) {Re: Arbitration & Conciliation Act, 1996}
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30.
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No. 19/Rules/DHC dated
09.02.2010(Practice Direction) {Re: Permitting Advocates to appear before the
Family Court}
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